RATHNAKALA

7,323 recorded High Court judgment(s) · 2013–2018

Courts

Karnataka High Court

7323

ALLOWED	3927
DISMISSED	1922
REJECTED	392
DISPOSED	382
Partly Allowed	258
Dismissed for Non-Prosecution	230
Converted	93
ALLOWED AND REMANDED	55

GOPI M @ THAMBI v. THE STATE OF KARNATAKA — Karnataka High Court (2018-01-24)
SRI. MRUTUNJAYA PATIL v. THE CHIEF ENGINEER AND ORS — Karnataka High Court (2018-01-24)
SRI M K RAMANATH v. SRI JOHN F PINTO — Karnataka High Court (2018-01-24)
SMT R RAJESHWARI v. SRI JOHN F PINTO — Karnataka High Court (2018-01-24)
PUTTALAKSHMAMMA v. NATIONAL INSURANCE CO LTD — Karnataka High Court (2018-01-24)
SRINIVASA v. UNITED INDIA INSURANCE CO LTD — Karnataka High Court (2018-01-22)
SHAILAJA v. LAKSHMIDEVI — Karnataka High Court (2018-01-22)
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD v. SHIVABASAVEGOWDA @ SHIVABASAVAIAH — Karnataka High Court (2018-01-19)
DIVISIONAL MANAGER v. YALLAPPA — Karnataka High Court (2018-01-19)
REGIONAL MANAGER v. MOHIUDDIN — Karnataka High Court (2018-01-19)