RASHID ALI DAR , GITA MITTAL

27 recorded High Court judgment(s) · 2019–2019

Courts

High Court of J&K and Ladakh

J AND K SERVICES SELECTION BOARD AND ANR. v. RAYEES AHMAD ALLAIE AND ORS. (SCHOOL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2019-10-05)
STATE OF J AND K AND ORS. (GENERAL ADMINISTRATION DEPARTMENT) v. NOOR MOHAMMAD BHAT — High Court of J&K and Ladakh (2019-10-04)
GHULAM NABI DAR AND ANOTHER v. STATE OF JK AND OTHERS (REVENUE DEPTT — High Court of J&K and Ladakh (2019-10-03)
NATIONAL INSURANCE COMPANY LIMITED v. MASROORA GULL — High Court of J&K and Ladakh (2019-09-27)
ABDUL RASHID BHAT v. JAVID IQBAL KHAN AND ANOTHER — High Court of J&K and Ladakh (2019-09-24)
HILAL AHMAD BHAT AND ORS v. GHULAM RASOOL MIR AND ORS (GENERAL ADMINISTRATION DEPARTMENT) — High Court of J&K and Ladakh (2019-09-20)
MOHAMMAD LATEEF SHEIKH v. STATE THROUGH POLICE STATION ANANTNAG — High Court of J&K and Ladakh (2019-07-30)
NAZIR AHMAD BABA v. CHARIMAN LAKES AND WATERWAYS DEVELOPMENT AUTHORITY AND ORS. — High Court of J&K and Ladakh (2019-07-30)
RAJA FAISAL ZAHOOR v. STATE OF J AND K (HOME DEPARTMENT) — High Court of J&K and Ladakh (2019-07-22)
STATE BANK OF INDIA v. J AND STATE CONSUMER DISPUTES REDRESSAL COMMISSION AND ANR. — High Court of J&K and Ladakh (2019-07-19)