RASHID ALI DAR

601 recorded High Court judgment(s) · 2014–2021

Courts

Disposal nature

Recent judgments

• MAMTA SHARMA v. STATE TH.EDU.DEPTT.AND ORS. — High Court of J&K and Ladakh (2021-10-05)
• NAZIR AHMAD TRAMBOO v. STATE AND OTHERS (HOME/INDUSTRIES) — High Court of J&K and Ladakh (2019-11-05)
• IRSHAD NABI BHAT v. STATE OF J AND K AND ORS — High Court of J&K and Ladakh (2019-11-05)
• MOHAMMAD ASHRAF SHAH v. STATE OF JK AND ORS — High Court of J&K and Ladakh (2019-11-01)
• KHURSHID AHMAD NAQEEB v. STATE AND OTHERS (G. A. D.) — High Court of J&K and Ladakh (2019-11-01)
• LAEEQ AHMAD DAR v. STATE OF JK AND OTHERS. (HOME DEPTT) — High Court of J&K and Ladakh (2019-11-01)
• UNITED INDIA INSURANCE CO. LTD v. SUGRA BEGUM AND ANOTHER — High Court of J&K and Ladakh (2019-10-31)
• HARIHAR NATH GANDOTRA v. STATE THROUGH DRUG INSPECTOR LEH — High Court of J&K and Ladakh (2019-10-30)
• ZAFFAR ABASS DIN v. NASIR HAMID KHAN — High Court of J&K and Ladakh (2019-10-30)
• CHATTAR SINGH. v. RAJINDER KOUR — High Court of J&K and Ladakh (2019-10-22)