RANJIT V. MORE

28 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• NATIONAL INSURANCE CO. LTD., v. MR. DEVNATH M. YADAV AND 2 ORS., — Bombay High Court (2014-08-14)
• UNITED INDIA INSURANCE CO. LTD., v. SMT. JAYASHRI LAXMAN PATIL @ LAXMI LAXMAN PATIL AND 4 ORS., — Bombay High Court (2014-08-08)
• NEW INDIA ASSURANCE CO. LTD., v. MR. FRANCIS FERNANDES AND 6 ORS., — Bombay High Court (2014-08-01)
• SMT. NEETA CHANDRASHEKHAR MURGODI AND 2 ORS., v. NATIONAL INSURANCE CO. LTD. AND 2 ORS., — Bombay High Court (2014-08-01)
• MR. FRANCIS FERNANDES, LOUTOLIM, SALCETE, GOA. v. NEW INDIA INSURANCE CO. LTD. AND ORS. — Bombay High Court (2014-08-01)
• MRS. MARIA ANTONIETA RODRIGUES E DA COSTA AND 2 ORS., v. KADAMBA TRANSPORT CORPORATION LTD. REP. BY THEIR MANAGING DIRECTOR SHRI. SANJAY GOEL — Bombay High Court (2014-07-25)
• UNITED INDIA INSURANCE CO. LTD. v. SMT. BENNY CARNEIRO AND 6 ORS., — Bombay High Court (2014-07-25)
• SMT. MERLIN BETU D'SOUZA AND 2 ORS., v. SHRI. VIKAS KURTIKAR (DEC.) THROUGH HIS LEGAL REPRESENTATIVE AND 2 ORS., — Bombay High Court (2014-07-18)
• SMT.SANTAN COLACO AND ANR., v. KADAMBA TRANSPORT CORPORATION LTD. REP. BY MANAGING DIRECTOR SHRI S.D. DESIA AND ANR., — Bombay High Court (2014-07-18)
• KRITIK KISHORE NAIK BY NEXT FRIEND AND GUARDIAN MATERNAL GRAND MOTHER SMT SHEETAL ASNODKAR AND ANR. v. BUDDESA BANDAGISA MULLA AND 2 ORS., — Bombay High Court (2014-07-17)