RANJIT SINGH

12,723 recorded High Court judgment(s) · 1991–2024

Courts

Disposal nature

Recent judgments

• M/S JANTA FILLING STATION v. UNION OF INDIA ETC. — Punjab & Haryana High Court (2024-04-29)
• JAI BIR SINGH MALIK v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2024-03-19)
• SUKHDEEP SINGH SANDHU v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2023-08-21)
• JAGBIR SINGH RANA v. STATE OF HARYANA & OTHERS — Punjab & Haryana High Court (2023-07-17)
• SAROJ BALA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2023-02-02)
• NISHA RANI & ORS v. ADDL. D.C. CUM CHAIRMAN & ORS — Punjab & Haryana High Court (2022-11-21)
• SUKHBIR ISNGH GOYAT v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2022-03-22)
• HARYANA STATE ADHYAPAK SANGH v. STATE OF HARYANA — Punjab & Haryana High Court (2021-01-05)
• RAM PHAL v. STATE OF HARYANA — Punjab & Haryana High Court (2018-09-17)
• RAJESH LAMBA AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-05-18)