LexRANJIT MORE (FORMER JUDGE)
502 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Meghalaya High Court | 502 |
Disposal nature
| Disposed Off | 494 |
| Dismissed | 5 |
| Rejected | 1 |
| Case Converted To Another Case Type | 1 |
| Converted | 1 |
Recent judgments
- RAJABALA HIGHER SECONDARY SCHOOL AND ANOTHER . v. STATE OF MEGHALAYA AND 3 OTHERS — Meghalaya High Court (2021-10-07)
- RAJABALA HIGHER SECONDARY SCHOOL AND ANR. v. THE STATE OF MEGHALAYA AND 4 ORS. — Meghalaya High Court (2021-10-07)
- RAN VIJAY SINGH. v. UNION OF INDIA AND 4 OTHERS. — Meghalaya High Court (2021-10-07)
- EZAZUL ISLAM v. STATE OF MEGHALAYA AND 7 ORS. — Meghalaya High Court (2021-10-07)
- RAN VIJAY SINGH v. UNION OF INDIA AND 4 OTHERS — Meghalaya High Court (2021-10-07)
- PITTINGSON R. SANGMA v. SHOMER ALI AND 2 ORS. — Meghalaya High Court (2021-10-07)
- JAMIAL HOQUE AND ANOTHER v. STATE OF MEGHALAYA AND 5 OTHERS — Meghalaya High Court (2021-10-05)
- BALSRANG SANGMA v. STATE OF MEGHALAYA AND 5 ORS. — Meghalaya High Court (2021-10-05)
- MANGLESH PRASAD. v. STATE OF MEGHALAYA AND OTHERS. — Meghalaya High Court (2021-10-05)
- BAILONI S.MARAK v. STATE OF MEGHALAYA AND 7 OTHERS. — Meghalaya High Court (2021-09-30)