LexRANJIT MORE
10,792 recorded High Court judgment(s) · 2007–2020
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 10792 |
Disposal nature
| Disposed Off | 3694 |
| Dismissed | 2130 |
| Allowed | 855 |
| OTHERS DISPOSED OFF | 746 |
| Allowed To be withdrawn | 572 |
| ABSOLUTE | 515 |
| (unspecified) | 496 |
| DISPOSED OFF | 464 |
Recent judgments
- BHAGYASHREE BABARAO DESHMUKH v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2020-01-31)
- LEENA ROGERS NUNES v. MR. LLOYD CASMER VER AND ORS — Bombay High Court (2018-06-15)
- LEENA ROGERS NUNES v. MR. LLOYD CASMER VER AND ORS — Bombay High Court (2018-06-15)
- SHRI. MADHU LAUTAN DEVRE v. SHRI. RAJU ANAND AND ANR — Bombay High Court (2018-04-06)
- SHRI. MADHU LAUTAN DEVRE v. SHRI. RAJU ANAND AND ANR — Bombay High Court (2018-04-06)
- MAHARASHTRA STATE ELCTRICTIY DISTRIBUTION CO. LTD. v. M/S. THE KOHARI WHEELS AND ORS. — Bombay High Court (2017-08-04)
- SHRI. BALASAHEB GANAPATI GHODKE v. THE BHUDARGAD NAGARI SAHAKARI PATSANSTHA LTD., GARGOTI THROUGH LIQUIDATOR — Bombay High Court (2017-07-14)
- SHRI. BALASAHEB GANAPATI GHODKE v. THE BHUDARGAD NAGARI SAHAKARI PATSANSTHA LTD., GARGOTI THROUGH LIQUIDATOR — Bombay High Court (2017-07-14)
- JIJABAI VITTHAL DESALE AND ORS. v. RUPSING INDRASEN BOKAD (SINCE DECD) THROUGH LRS. AND ORS. — Bombay High Court (2017-06-23)
- ICICI LOMBARD GENERAL INSURANCE CO. LTD. THROUGH ITS AUTHORIZED REPRESENTATIVE MR. PRATHAMESH DINDE v. MINOR MAITRI DHARMESHBHAI PATEL THR. HER GUARDIAN SHRI. LALLUBHAI PARAGJI PATEL AND ORS. — Bombay High Court (2017-04-28)