RANJIT MORE., D.K. DESHMUKH

44 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• ASMABEGUM CO-OP HSG. SOCIETY LTD. v. GIRDHARLAL MEHTA AND ORS. — Bombay High Court (2011-07-21)
• ASMABEGUM CO-OP HSG. SOC LTD. v. GIRDHARLAL MEHTA AND ORS — Bombay High Court (2011-07-21)
• M and H ENTERPRISES PVT.LTD. v. THE COURT RECEIVER AND ORS. — Bombay High Court (2011-07-21)
• YUVRAJ DHONDU BHADANE v. STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2011-07-21)
• BHARAT BUSINESS CHANNEL LIMITED v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2011-07-20)
• M. VISVERSVARYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE v. MAKERS DEVELOPMENT SERVICES PVT. LTD. , MUMBAI — Bombay High Court (2011-06-28)
• IFCI LIMITED----APPLICANT. v. THE OFFICIAL LIQUIDATOR OF M/S. VIKAS WOLLEN MILLS PVT. LLTD. (IN LIQN.) — Bombay High Court (2011-06-28)
• CHAUDHARY ABDUL MAJID SHAHADAT v. CHAUDHARY SHEHNAZ ABDULLAH AND ORS. — Bombay High Court (2011-06-28)
• MAKERS DEVELOPMENT SERVICES PRIVATE LIMITED v. M. VISVESVARAYA INDUSTRIAL RESEARCH AND DEVELOPMENT CENTRE — Bombay High Court (2011-06-28)
• MADHUSUDAN DAULATRAM MEHRA v. RUNWAL DEV ELOPERS PVT. L TD. — Bombay High Court (2011-06-27)