RANJANA DESAI,KSHITIJ R. VYAS, C.J

25 recorded High Court judgment(s) · 2006–2006

Courts

Disposal nature

Recent judgments

• VASANT R. DESSAI, SANGUEM GOA. v. THE STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 8 ORS., — Bombay High Court (2006-06-08)
• SHRI V.M. RAO, PANAJI GOA. v. BANK OF INDIA,REP.HEREIN THROUGH ITS ZONAL MANAGER — Bombay High Court (2006-06-08)
• SHRI V. VEERAJU, VEREM, BARDEZ GOA. v. ADDL. DIRECTOR OF VIGILANCE AND 2 ORS., — Bombay High Court (2006-06-08)
• WORKMEN OF M/S ANDERSON MARINE PVT.LTD.REP.BY GOA TRADE AND COMMERCIAL WORKERS' UNION, PANAJI GOA. v. M/S EDC LTD. AND 2 ORS., — Bombay High Court (2006-06-08)
• V. A. KAMAT, ST. INEZ, PANAJI. v. THE STATE OF GOA THROUGH THE CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2006-06-08)
• MRS. SHANTA S. AMBI, PONDA GOA. v. CURCHOREM-CACORA MUNICIPAL COUNCIL THROUGH ITS CHIEF OFFICER AND 2 ORS., — Bombay High Court (2006-06-08)
• SHRI V. VEERAJU, VEREM, BARDEZ GOA. v. ADDL. DIRECTOR OF VIGILANCE AND 2 ORS., — Bombay High Court (2006-06-08)
• SHRI HILARIO DA COSTA,MARGAO GOA v. THE HON'BLE CIVIL JUDGE,SENIOR DIVISION AND 2 ORS., — Bombay High Court (2006-06-08)
• SHRI LAXMIKANT D.NAIK KARMALI, MARGAO GOA. v. THE STATE OF GOA REP.BY THE CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2006-06-07)
• CLINT DE BARROS AND ORS v. DIRECTOR GENERAL OF POLICE AND ORS — Bombay High Court (2006-06-07)