RANJAN SHARMA

2,505 recorded High Court judgment(s) · 2020–2026

Courts

Himachal Pradesh High Court

2505

Disposed Off	2384
Allowed	69
Dismissed	29
Dismissed as withdrawn	6
Reversed	6
(unspecified)	4
Dissmiss For Default/Non-Prosecution	3
Allowed To be withdrawn	2

BHIM BAHADUR v. STATE OF HP — Himachal Pradesh High Court (2026-05-22)
BUDHI RAM VERMA v. HPSEB LTD — Himachal Pradesh High Court (2026-05-15)
LAND ACQUISITION COLLECTOR H.P.P.W.D. AND ANOTHER v. PRAKASH KAUR (SINCE DECEASED) THROUGH LRs AND OTHERS — Himachal Pradesh High Court (2026-05-08)
TEENA YADAV v. STATE OF HP — Himachal Pradesh High Court (2026-05-08)
KRISHAN CHAND v. BBMB — Himachal Pradesh High Court (2026-05-08)
BHARAT BHUSHAN BHARDWAJ v. STATE OF HP — Himachal Pradesh High Court (2026-05-08)
Rup Lal v. State of HP — Himachal Pradesh High Court (2026-04-30)
DEEPAK SHARMA v. STATE OF HP — Himachal Pradesh High Court (2026-04-23)
JAGDISH SHARMA v. STATE OF HP — Himachal Pradesh High Court (2026-04-10)
RAJINDER GARG v. ANU GARG — Himachal Pradesh High Court (2026-03-30)