RANJAN GOGOI,. RAJAN GUPTA

78 recorded High Court judgment(s) · 2010–2013

Courts

Disposal nature

Recent judgments

• STATE OF HARYANA & ORS v. RAJENDER KUMAR — Punjab & Haryana High Court (2013-02-22)
• RAJESH ANGRA v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2011-01-17)
• PROF.BHIM.S DAHIYA v. K.U THROUGH ITS REGISTRAR, — Punjab & Haryana High Court (2010-12-17)
• STATE OF PUNJAB AND ORS. v. M/S K.K. RICE AND GENERAL MILLS, BATALA — Punjab & Haryana High Court (2010-11-01)
• STATE OF PUNJAB v. HARBHAJAN LAL SHARMA — Punjab & Haryana High Court (2010-11-01)
• SATPAL v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2010-10-29)
• DALBARA SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2010-10-28)
• SHAMSHER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2010-10-28)
• NISHAN SAHIB SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2010-10-28)
• KIRTAN SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2010-10-28)