RANJAN GOGOI,. AUGUSTINE GEORGE MASIH

21 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• COURTS ITS OWN MOTION v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-03-11)
• LABH SINGH AHLUWALIA v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2011-02-02)
• FARUKH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2011-02-02)
• INDER SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-02-02)
• SURESH KUMAR SHARMA v. BHARAT PETROLEUM CORP. LTD. AND ANR — Punjab & Haryana High Court (2011-02-02)
• JAGDISH KAUR v. INDIAN OIL CORP. & ANR — Punjab & Haryana High Court (2011-02-01)
• CITCO v. MANJIT SINGH & ANR. — Punjab & Haryana High Court (2011-01-31)
• LAL CHAND v. PRESIDING OFFICER LABOUR COURT AND ANR. — Punjab & Haryana High Court (2011-01-31)
• NARINDER SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2011-01-28)
• SIMRANJIT SINGH MANN v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2011-01-28)