LexRANGNATH CHANDRAKAR
1,751 recorded High Court judgment(s) · 2009–2014
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 1751 |
Disposal nature
| DISMISSED | 945 |
| PARTLY ALLOWED | 549 |
| ALLOWED | 217 |
| NON PROSECUTION | 32 |
| DISPOSED OFF | 6 |
| D.F.D.(DISSMISSED ON DEFAULT) | 1 |
| WITHDRAWN | 1 |
Recent judgments
- SUMIN SINGH GOND v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-07-22)
- Javed Parekh And Ors. v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2013-08-30)
- Uttam Con Infrastructure Company Private Limited v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2013-08-30)
- State Of Chhattisgarh And Ors. v. Ram Kumar Pal — Chhattisgarh High Court (2013-08-30)
- V.CHANCELLOR,PT.RAVISHANKAR SHUKLA UN. v. MAHANADI EDU.SOCIETY AND OTHERS — Chhattisgarh High Court (2013-08-30)
- Preetesh Singh Chandel v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2013-08-30)
- GIRDHARI PRASAD @ GOPAL PRASAD DUBEY v. STATE — Chhattisgarh High Court (2013-08-30)
- ASHISH KUMAR GUPTA v. STATE OF CHHATTISGARH and ORS. — Chhattisgarh High Court (2013-08-30)
- Javed Parekh v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2013-08-30)
- Shagir Ahmed v. Nandkishore Singh Verma and Ors. — Chhattisgarh High Court (2012-10-09)