RANG NATH PANDEY

112 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

112

Allowed/Partly Allowed on merits	57
Disposed off/Decided on merits	38
Dismissed on merits	9
Dismiss other than merit(DD/Non Prosec./Abated)	6
Decided in terms of compromise	1
(unspecified)	1

YOGESH CHANDRA OJHA v. STATE OF U.P. and ANR. — Allahabad High Court (2019-04-05)
PAWAN KUMAR SHARMA AND OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-02-15)
SUNIL MURTI ANCHAL v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2019-02-15)
SHIV PRASAD and OTHERS v. STATE OF U.P. and OTHERS — Allahabad High Court (2019-02-13)
RANJEET SINGH AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2018-03-30)
QAYUM v. State of U.P. — Allahabad High Court (2018-03-30)
SHOEB ALIAS FAHIM v. State of U.P. — Allahabad High Court (2018-03-30)
ANNU JATAV v. State of U.P. — Allahabad High Court (2018-03-30)
NADEEM v. State of U.P. — Allahabad High Court (2018-03-30)
MAHENDRA SINGH v. STATE OF U.P. — Allahabad High Court (2018-03-30)