LexRAN VIJAI SINGH,MUKHTAR AHMAD
145 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 145 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 93 |
| Disposed off/Decided on merits | 41 |
| Dismissed on merits | 9 |
| Allowed/Partly Allowed on merits | 2 |
Recent judgments
- MOHD ILYAS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-28)
- BABOO LAL AND ANOTHER v. UNION OF INDIA AND OTHERS — Allahabad High Court (2018-03-27)
- DR. SMT MANJU VERMA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-03-27)
- MANGRU AND ANOTHER v. DHANRAJ AND OTHERS — Allahabad High Court (2018-03-27)
- CHANDRA PRAKASH CHAUDHARY v. HAPUR-PILKHUWA DEVELOPMENT AUTHORITY and OTHERS — Allahabad High Court (2018-03-23)
- SHYAM SUNDER AND 4 OTHERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-03-23)
- KRISHNA KUMAR AGRAWAL v. DIVISIONAL MANAGER PASCHHIMANCHAL VIDYUT VITRAN NIGAMand 3 ORS — Allahabad High Court (2018-03-23)
- RAM SHIROMANI and 3 OTHERS v. STATE OF U.P. and 2 OTHERS — Allahabad High Court (2018-03-23)
- JITENDRA KUMAR SHUKLA v. STATE OF U.P. THRU SECY. AND OTHERS — Allahabad High Court (2018-03-23)
- HINDUSTAN STEEL LTD. BHILAI STEEL PROJECT P. FUND v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-03-23)