RAN VIJAI SINGH,ABHINAVA UPADHYA

77 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	53
Disposed off/Decided on merits	20
Dismissed on merits	4

SANJEEV KUMAR SINGH AND ANOTHER v. STATE OF U.P.AND OTHERS — Allahabad High Court (2018-04-26)
DR. ANITA MEHTA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-04-26)
SHIAM SINGH AZAD v. THE STATE OF U.P. AND OTHERS — Allahabad High Court (2018-04-26)
LALLAN PANDEY v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-04-26)
UNION OF INDIA THRU SECRETARY and OTHERS v. CENTRAL ADMINISTRATIVE TRIBUNAL and OTHERS — Allahabad High Court (2018-04-26)
DR. PRAMILA PANDEY v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-04-26)
VISHWA NATH SINGH GAUR v. STATE OF U.P.THROUGH PRINCIPAL SECRETARY and ORS. — Allahabad High Court (2018-04-26)
NARENDRA KUMAR GUPTA v. STATE OF U.P.AND ANOTHER — Allahabad High Court (2018-04-26)
GOVIND DAS GHAMANIA v. SARVA U.P. GRAMIN BANK MEERUT THRU ITS CHAIRMAN AND ANOTHER — Allahabad High Court (2018-04-26)
SUMAN SHUKLA v. UNION OF INDIA AND OTHERS — Allahabad High Court (2018-04-23)