LexRAMESHWAR VYAS
2,983 recorded High Court judgment(s) · 2019–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 2983 |
Disposal nature
| ALLOWED | 1920 |
| DISMISSED | 875 |
| DISPOSED OF | 92 |
| PARTLY ALLOWED | 38 |
| WITHDRAWN | 30 |
| COMPROMISED | 7 |
| MODIFIED | 5 |
| PREMPTORY | 5 |
Recent judgments
- SHARAD MALPANI v. REKHA MALPANI — Rajasthan High Court (2023-08-03)
- BHOMA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-27)
- SITA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-27)
- SOHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-27)
- FARUQUE @ MITHIYA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-27)
- RAJENDRA KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-27)
- HAMEER KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-27)
- TIKAM SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-27)
- ASLAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-27)
- SMT. JASVINDER KAUR v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-27)