RAMESHWAR SINGH MALIK,. SURINDER GUPTA

432 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• SHRI BHAGWAN AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-12-12)
• KHAZAN SINGH AND ANR v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2016-11-29)
• SATISH KUMAR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-11-28)
• KALI RAM & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-11-28)
• OM PATI AND ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-11-28)
• CIT, JALANDHAR v. M/S THE MERCHANTS — Punjab & Haryana High Court (2016-08-01)
• KIRAN KUMAR SHARMA v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2016-06-09)
• VINEET MALIK v. THE STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2016-06-09)
• M/S LIQUOR WORLD VENTURE PRIVATE LIMITED v. CHANDIGARH ADMINISTRATION & ORS — Punjab & Haryana High Court (2016-06-03)
• HARI CHAND v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-06-03)