RAMESHWAR SINGH MALIK,. S.S. SARON

237 recorded High Court judgment(s) · 2011–2016

Courts

Disposal nature

Recent judgments

• (O&M) RAJESH SABHARWAL v. RITU — Punjab & Haryana High Court (2016-11-28)
• NARESH KUMAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-11-28)
• M/S LAFARGE INDIA PRIVATE LIMITED v. RENEWABLE ENERGY DEPARTMENT AND ANOTHER — Punjab & Haryana High Court (2016-09-27)
• BIRENDER SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-07-21)
• RAGHBIR KUMAR AND ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-04-27)
• RAJAN AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-12-24)
• RAJ KUMAR & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-12-24)
• KANTA DEVI v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-12-24)
• GOBIND RAM v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-12-22)
• CHAMANJIT RAI AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2015-12-22)