RAMESHWAR SINGH MALIK,. JASBIR SINGH

442 recorded High Court judgment(s) · 2011–2018

Courts

Disposal nature

Recent judgments

• JASBIR KAUR v. ADVISOR TO THE ADMINISTRATOR AND ORS — Punjab & Haryana High Court (2018-07-31)
• BHARAT SINGH & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-12-12)
• SUKHDEV SINGH SAINI v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-08-08)
• OSHO PREM DHAYAN MANDIR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-05-09)
• MEENA KUMARI v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-03-21)
• VINOD GOEL & ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-08-05)
• GEETA AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-04-01)
• PREM KUMAR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-01-29)
• MANPREET SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-01-19)
• M/S HARYANA ROYALTY COMPANY v. STATE OF HARYANA & ANR. — Punjab & Haryana High Court (2015-01-15)