RAMESHWAR SINGH MALIK

8,091 recorded High Court judgment(s) · 2010–2024

Courts

Disposal nature

Recent judgments

• GURMAIL SINGH AND ANR. v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2024-12-03)
• NAIB SINGH AND ANR. v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2024-12-03)
• NANAK SINGH AND ORS v. PUNJAB SCHOOL EDUCATION BOARD AND ORS — Punjab & Haryana High Court (2024-09-03)
• BUDH SINGH v. PO INDS. TRIBUNAL CUM LABOUR COURT FARIDABAD AND ORS. — Punjab & Haryana High Court (2024-04-05)
• SUKHDEV KAUR & ORS v. THE SUPERINTENDING CANAL OFFICER, FEROZEPUR CANAL CIRCLE CANAL COLONY, FEROZEPUR — Punjab & Haryana High Court (2023-10-11)
• BAL KRISHAN SHARMA v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2023-07-12)
• RAMESH CHAND v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2022-10-21)
• SWATANTAR CHOPRA AND ORS. v. ANIL CHOPRA — Punjab & Haryana High Court (2022-07-27)
• VED PAL SINGH & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2022-03-31)
• M/S CLUTCH AUTO LTD. v. EMPLOYEES PROVIDENT APPELLATE TRIBUNAL & ORS — Punjab & Haryana High Court (2020-03-12)