RAMESH SINHA,VIVEK VARMA

644 recorded High Court judgment(s) · 2019–2022

Courts

Allahabad High Court

644

Disposed off/Decided on merits	452
Dismissed on merits	147
Dismiss other than merit(DD/Non Prosec./Abated)	30
Allowed/Partly Allowed on merits	10
Dismissed on merits/Rejected	5

AJAY SINGH IN (IN WPIL 27598 OF 2021) v. STATE OF U.P. THRU. PRIN. SECY. URBAN DEPTT. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-07-29)
HARIOM KUMAR v. State of U.P. THRU ITS PRINC. SECRY. URBAN DEVELOPMENT CIVIL SECTT LUCKNOW AND OTHERS — Allahabad High Court (2022-07-29)
BODHRAJ SINGH (IN SPLA-333 OF 2019) v. STATE OF UP THRU. SECY. INTERMEDIATE EDUCATION, LKO AND OTHERS — Allahabad High Court (2022-07-29)
HARISHANKAR OJHA (IN SPLAD 533 OF 2021) v. STATE OF U.P. THRU. PRIN. SECY. IRRIGATION DEPTT. GOVT. OF U.P. CIVIL SECRTT. LKO. AND OTHERS — Allahabad High Court (2022-07-29)
MOHAMMAD SHAKEEL (IN WPIL NO.-29047 OF 2021) v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND OTHERS — Allahabad High Court (2022-04-13)
SHIV PRATAP SINGH and OTHERS v. STATE OF U.P. — Allahabad High Court (2021-12-13)
A.K. MAHESHWARI v. INDIAN OIL CORPORATION LTD. AND 4 OTHERS — Allahabad High Court (2020-03-06)
BHAIYAN v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-03-06)
M/S. RATIRAM TRADERS AND 38 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-03-06)
NAZMA BIBI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-03-06)