RAMESH SINHA,VIVEK KUMAR SINGH

20 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• SURESH YADAV AND 2 ORS. v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-04-09)
• SAHABZADA SINGH and 7 OTHERS v. STATE OF U.P. and 4 OTHERS — Allahabad High Court (2018-02-02)
• SHRI MOHAN LAL RATHI v. CENTRAL BUREAU OF INVESTIGATION — Allahabad High Court (2017-12-22)
• KANHAIYA LAL v. STATE OF U.P. and ANOTHER — Allahabad High Court (2017-12-21)
• MOHD HASSAN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2017-12-21)
• PANKAJ JAIN v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2017-12-21)
• MOHD. AKMAL v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2017-12-21)
• SOMPAL v. STATE OF U.P. and 2 OTHERS — Allahabad High Court (2017-12-21)
• PRITHVI RAJ SAXENA v. CBI/STF NEW DELHI — Allahabad High Court (2017-12-20)
• STATE OF U.P. v. NANDRAM AND ANR. — Allahabad High Court (2017-12-20)