RAMESH SINHA,SUBHASH VIDYARTHI

401 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

401

Dismissed on merits/Rejected	156
Allowed/Partly Allowed on merits/Granted	68
DISMISSED AS INFRUCTUOUS	67
Dismiss other than merit(DD/Non Prosec./Abated)	36
Disposed off/Decided on merits	31
Consigned to Record	31
DISMISSED AS NOT PRESSED	8
DISMISSED AS WITHDRAWN	4

MISSION DIRECTOR/CONVENOR EXECUTIVE COMMITTEE NATIONAL HEALTH MISSION MANDI BHAWAN LKO. AND ANOTHER v. DR. RAM SURESH RAI AND OTHERS — Allahabad High Court (2023-03-03)
STATE OF U.P.THROUGH PRIN.SECY.REVENUE LUCKNOW AND ANR. v. CHHOTE LAL RAWAT AND ORS. — Allahabad High Court (2023-03-02)
STATE OF U.P. THRU. PRIN.SECY. HOME DEPTT. and ORS. v. SANTOSH KUMAR VERMA — Allahabad High Court (2023-03-02)
STATE OF U.P. THROUGH PRIN. SECY. REVENUE LKO. and ANOTHER v. BABULAL — Allahabad High Court (2023-03-02)
RAKESH KUMAR v. STATE OF U.P. THROUGH SECRETARY REVENUE and 5 OTHERS — Allahabad High Court (2023-03-02)
STATE OF U.P. THRU. PRIN.SECY. HOME DEPTT. and ORS. v. PRAMOD KUMAR — Allahabad High Court (2023-03-02)
RAJENDRA PRASAD BHARTI v. STATE OF U.P THRU.ADDL.CHIEF SECY. DEPTT.OF APPOINTMENT andANR — Allahabad High Court (2023-02-21)
U.P.ROAD TRANSPORT CORPORATION THROU ITS REGIONAL MANAGER v. SRI PAL SINGH — Allahabad High Court (2023-02-21)
BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U.P. PRAYAGRAJ THRU. SECY. AND ANOTHER v. NISHITH KUMAR ALIAS DR. NISHITH KUMAR RAI AND ANOTHER — Allahabad High Court (2023-02-14)
SONAM DEVI AND ANOTHER v. NA — Allahabad High Court (2023-02-14)