LexRAMESH SINHA,SHAMIM AHMED
30 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 30 |
Disposal nature
| Disposed off/Decided on merits | 15 |
| Dismissed on merits | 11 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 4 |
Recent judgments
- BAHADUR @ LAL BAHADUR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-28)
- SHANKER PANDIT v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-28)
- NARESH JEETAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-28)
- MALTI AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-28)
- MOHAMMAD SHEZI QURESHI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-28)
- VIMAL RAJPUT v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-28)
- KAJUL AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-28)
- SARANDHAR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-28)
- BHANU AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-28)
- RAJMAN YADAV v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-07-28)