RAMESH SINHA,SAUMITRA DAYAL SINGH
62 recorded High Court judgment(s) · 2020–2020
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| Allahabad High Court | 62 |
Disposal nature
| Disposed off/Decided on merits | 27 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 17 |
| Dismissed on merits | 15 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- M/S RAIS BHAI AND CO. AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-02-28)
- M/S M.A RICE MILL v. MANDI NIDESHAK RAJYA KRISHI UTPADAN AND 2 OTHERS — Allahabad High Court (2020-02-28)
- VINI YADAV v. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. AND 2 OTHERS — Allahabad High Court (2020-02-28)
- M/S MISHRA MINI RICE MILL v. MANDI NIDESHAK RAJYA KRISHI UTPADAN AND 2 OTHERS — Allahabad High Court (2020-02-28)
- DEEPAK MISHRA v. PASCHIMANCHAL VIDYUT VITRAN AND 2 OTHERS — Allahabad High Court (2020-02-28)
- SHRI ASHISH DIKSHIT AND 9 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-28)
- WASIM KHAN v. PASCHIMANCHAL VIDYUT VITRAN AND 2 OTHERS — Allahabad High Court (2020-02-28)
- SUNITA GAUR v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2020-02-28)
- VISHESH KUMAR TYAGI v. PASCHIMANCHAL VIDYUT VITRAN AND 2 OTHERS — Allahabad High Court (2020-02-28)
- ABHISHEK KUMAR v. PASCHIMANCHAL VIDYUT VITRAN AND 2 OTHERS — Allahabad High Court (2020-02-28)
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