LexRAMESH SINHA,SAMIT GOPAL
2,050 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 2050 |
Disposal nature
| Disposed off/Decided on merits | 1091 |
| Dismissed on merits | 513 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 400 |
| Allowed/Partly Allowed on merits | 44 |
| Reference Disposed off | 2 |
Recent judgments
- PINKY VERMA v. THE CHIEF GENERAL MANAGER, CANERA BANK AND 3 OTHERS — Allahabad High Court (2022-09-23)
- KALADHAR CHAUBEY v. STATE OF U.P. — Allahabad High Court (2021-01-13)
- ASHISH KUMAR v. STATE OF U.P. — Allahabad High Court (2021-01-13)
- SMT. RUKSANA AND 2 OTHERS v. STATE OF U.P. — Allahabad High Court (2021-01-11)
- RAVI v. STATE OF U.P. — Allahabad High Court (2021-01-11)
- JITENDRA @ GABBAR JATAV v. STATE OF U.P. — Allahabad High Court (2021-01-11)
- VIJAY SINGH v. STATE OF U.P. — Allahabad High Court (2021-01-05)
- BRIJESH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-10)
- SHYAM LAL v. STATE OF U.P. — Allahabad High Court (2020-12-10)
- RAKESH UPADHYAYA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-10)