LexRAMESH SINHA,RAJIV GUPTA
88 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 88 |
Disposal nature
| Dismissed on merits | 51 |
| Disposed off/Decided on merits | 27 |
| DISMISSED AS INFRUCTUOUS | 4 |
| Consigned to Record | 3 |
| DISMISSED AS WITHDRAWN | 2 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- VIKRAM SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-02-17)
- YAMIN ALI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-17)
- VIRENDRA SINGH AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-02-17)
- AJAY SINGH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-17)
- JITENDRA URF JEETU v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2023-02-17)
- JITENDRA SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-02-17)
- RAJESH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-17)
- SMT. POONAM v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-02-17)
- AMAR SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-02-17)
- SANTOSH SHARMA v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2023-02-17)