LexRAMESH SINHA,RAJ BEER SINGH
1,945 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1945 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 977 |
| Disposed off/Decided on merits | 735 |
| Dismissed on merits | 184 |
| Allowed/Partly Allowed on merits | 47 |
| DISMISSED AS WITHDRAWN | 2 |
Recent judgments
- RAM AJOR v. STATE OF U.P. — Allahabad High Court (2020-09-29)
- BOBY @ SUSHIL v. STATE OF U.P. — Allahabad High Court (2020-09-29)
- DHARAM DAS v. STATE OF U.P. — Allahabad High Court (2020-09-29)
- YAMUNA DEVI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-31)
- VINEET AND 5 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-07-31)
- AMIT TIWARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-31)
- SATYAVIR SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-31)
- BHMIKA MISHRA @ BHUMIKA UPADHAYAY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-31)
- KAMTA PRASAD v. State of U.P. AND 8 OTHERS — Allahabad High Court (2020-07-31)
- MOHD. SALIM MIYA AND 4 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2020-07-31)