LexRAMESH SINHA,PANKAJ BHATIA
105 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 105 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 66 |
| Disposed off/Decided on merits | 31 |
| Dismissed on merits | 5 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- RAHUL SRIVASTAVA AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-07-19)
- AVNEESH AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-07-19)
- HEMENDRA @ GABBAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-07-19)
- YOGESH KUMAR AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-07-19)
- BHUPENDRA ALIAS BHURE v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-07-19)
- AMIT SAINI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-07-19)
- KUNJ BIHARI AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-07-19)
- SABIR AND 8 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-07-19)
- NOOR HASAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-07-19)
- AJAY KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-07-19)