RAMESH SINHA,MANISH KUMAR

112 recorded High Court judgment(s) · 2021–2023

Courts

Allahabad High Court

112

Dismissed on merits/Rejected	46
Disposed off/Decided on merits	22
DISMISSED AS INFRUCTUOUS	17
Dismiss other than merit(DD/Non Prosec./Abated)	11
DISMISSED AS NOT PRESSED	9
Consigned to Record	5
DISMISSED AS WITHDRAWN	1
Allowed/Partly Allowed on merits/Granted	1

PREETI MITTAL v. STATE OF U.P. THRU. PRIN. SECY. FOOD AND SUPPLY DEPTT. U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-01-06)
STATE OF U.P. THRU PRIN. SECY. P.W.D. and ORS. v. BUDDHI RAM S/O LATE KEDAR NATH S/S 69/2008 — Allahabad High Court (2023-01-06)
BHAGAVATIDIN ALIAS BHAGWAT PRASHAD YADAV v. STATE OF U.P. THRU. ADDL. CHIEF SECY. REVENUE CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-01-06)
POONAM SINGH v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME CIVIL SECRT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-01-06)
STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF IRRIGATION AND WATER RESOURCES GOVT. U.P. LKO. AND ORS v. RAM RAJ — Allahabad High Court (2023-01-06)
STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF SECONDRY EDU. GOVT. OF U.P. CIVIL SECRT.LKO.AND ORS v. ASHOK KUMAR TIWARI — Allahabad High Court (2023-01-06)
VINAY AND OTHERS v. STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. URBAN DEVELOPMENT DEPTT. , CIVIL SECRT. LKO AND OTHERS — Allahabad High Court (2023-01-06)
VED PRAKASH AND ORS. 6087S/S2010 v. THE STATE OF U.P.THROU.THE SECY. GOVT.OF U.P.IRRIGATION andORS — Allahabad High Court (2023-01-06)
SMT. ROMA RAWAT AND ANOTHER v. THE ADDL. PRIN. JUDGE-VI FAMILY COURT LKO. AND ANOTHER — Allahabad High Court (2023-01-06)
MOHD. HARUN 142 CIVIL RIV.1983 v. HARI SHANKER — Allahabad High Court (2023-01-06)