LexRAMESH SINHA,MAHESH CHANDRA TRIPATHI
210 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 210 |
Disposal nature
| Disposed off/Decided on merits | 157 |
| Dismissed on merits | 42 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 11 |
Recent judgments
- INDRESH KUMAR BHARTI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-19)
- SUNIL SHUKLA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-19)
- UJJAWAL RAWAT v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-19)
- ABDULLAH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-19)
- ANKUR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-19)
- ZUMA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-19)
- BABLU TIWARI @ BABLU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-19)
- VIKAS NAGAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-19)
- NANDU TIWARI AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-19)
- ANENDRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-19)