RAMESH SINHA,JASPREET SINGH
64 recorded High Court judgment(s) · 2022–2023
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| Allahabad High Court | 64 |
Disposal nature
| Dismissed on merits/Rejected | 34 |
| Disposed off/Decided on merits | 16 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 9 |
| Allowed/Partly Allowed on merits/Granted | 5 |
Recent judgments
- NIRMAL KUMAR SRIVASTAVA INRE 1189 S/S 1998 v. STATE OF U.P. THRU. SECRETARY SECONDARY EDUCATION and 6 OTHERS — Allahabad High Court (2023-01-09)
- ANOOP KUMAR SINGH v. STATE OF U.P.THRU PRIN.SECY.COMMERCIAL TAX and REG.DEPT.and ANR. — Allahabad High Court (2023-01-09)
- KUMARI ANEESHA VERMA ALIAS ANEESHA VERMA v. RAM SHAKAL — Allahabad High Court (2023-01-09)
- UMESH CHANDRA v. SMT. MANJU M. — Allahabad High Court (2023-01-09)
- U.P. STATE ROAD TRANSPORT CORP. THRU. MANAGING DIRECTOR LKO. AND OTHERS v. SYED MOHAMMAD ARIF HASAN RIZVI AND OTHERS — Allahabad High Court (2023-01-09)
- U.P. SUBORDINATE SERVICES SELECTION COMMISSION LKO. THRU. SECY. LKO. v. POONAM DWIVEDI — Allahabad High Court (2023-01-09)
- UMA KANT SAHU AND ANOTHER v. SOCIETY RAM BHAROSEY MAIKU LAL HIGHER SECONDARY SCHOOL THRU. ITS MANAGER SRIKANT SAHU AND ORS. — Allahabad High Court (2023-01-09)
- HEERA LAL KANAUJIA v. CHARIMAN/COMPETENT AUTHORITY BARODA U P GRAMIN BANK — Allahabad High Court (2023-01-09)
- GEETA MAURYA v. STATE OF U.P.THRU.PRIN./ADDL.CHIEF SECY. DEPTT. OF MED. HEALTH AND FAMILY WELFARE U.P. LKO. AND ANR — Allahabad High Court (2023-01-09)
- BRIJPAL SINGH v. THE STATE OF U.P. THROUGH ITS PRINCIPAL SECY. — Allahabad High Court (2023-01-09)
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