RAMESH SINHA

5,209 recorded High Court judgment(s) · 2014–2023

Courts

Allahabad High Court

5209

Allowed/Partly Allowed on merits	2121
Dismissed on merits	1545
Dismiss other than merit(DD/Non Prosec./Abated)	640
Disposed off/Decided on merits	603
Allowed/Partly Allowed on merits/Granted	179
Dismissed on merits/Rejected	91
(unspecified)	25
Cases not falling above	2

SUSHEEL KUMAR SINGH @ SURESH SINGH v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME CIVIL SECTT. LKO. — Allahabad High Court (2023-03-15)
KAILASH v. STATE OF U.P. THRU.PRIN.SECY. HOME — Allahabad High Court (2023-03-15)
RAGHUVEER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. GOVT. CIVIL SECRT. LKO. — Allahabad High Court (2023-03-15)
VIJAY KUMAR RAIDAS v. STATE OF U.P. THRU. PRIN. SECY. HOME, U.P. GOVT. LKO. — Allahabad High Court (2023-03-02)
SUBHASH SINGH CHAUHAN v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME CIVIL SECTT. LKO. — Allahabad High Court (2023-03-02)
VIVEK KUMAR SECOND BAIL v. STATE OF U.P. — Allahabad High Court (2023-01-27)
SUSHEEL KUMAR SINGH ALIAS SURESH SINGH v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME, LKO. — Allahabad High Court (2023-01-20)
SYED ABDUL ALEEM (AS ACCORDING TO F.I.R ) ACTUAL NAME SAYYAD ABDUL ALIM JAFARI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2023-01-16)
ATUL MISHRA v. STATE OF U.P. THRU. SECY. HOME LKO. — Allahabad High Court (2023-01-16)
AMIT SINGH @ AZAD SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2023-01-16)