RAMESH SINHA,BRIJ RAJ SINGH
524 recorded High Court judgment(s) · 2022–2022
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| Allahabad High Court | 524 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 440 |
| DISMISSED AS INFRUCTUOUS | 31 |
| Dismissed on merits/Rejected | 24 |
| Disposed off/Decided on merits | 23 |
| Allowed/Partly Allowed on merits/Granted | 6 |
Recent judgments
- SMT. UMA DUBEY and ORS. v. STATE OF U.P. THRU PRIN. SECRETARY HOME LKO. and ORS. — Allahabad High Court (2022-12-08)
- SHIV PRAKASH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. and ORS. — Allahabad High Court (2022-12-08)
- RAJNEESH and ANR. v. STATE OF U.P.THRU.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2022-12-08)
- ANOOP AGARWAL v. STATE OF U.P.THRU.PRIN.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2022-12-08)
- AMAR SINGH and ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME. LKO and OTHERS — Allahabad High Court (2022-12-08)
- CHHOTE LAL v. STATE OF U.P. THRU PRIN.SECY. HOME DEPTT. LUCKNOW and ORS. — Allahabad High Court (2022-12-08)
- GAYA PRASAD @ MUNAKKE v. STATE OF U.P.THRU.PRIN.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2022-12-08)
- PAWAN KUMAR and ORS. v. STATE OF U.P.THRU PRIN.SECY. HOME DEPTT. LUCKNOW and ORS. — Allahabad High Court (2022-12-08)
- ROLLY VERMA THRU. HER HUSBAND GUDDU VERMA @ BALLE v. STATE OF U.P. THRU. SECRETARY HOME and 2 OTHERS — Allahabad High Court (2022-12-08)
- MEENA YADAV v. STATE OF U.P.THRU PRIN.SECY. HOME AND ORS. — Allahabad High Court (2022-12-08)
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