RAMESH SINHA,AJIT KUMAR

2,580 recorded High Court judgment(s) · 2018–2020

Courts

Allahabad High Court

2580

Dismiss other than merit(DD/Non Prosec./Abated)	997
Disposed off/Decided on merits	777
Dismissed on merits	640
Allowed/Partly Allowed on merits	164
Decided in terms of compromise	1
Reference Disposed off	1

NISHU @ BRIJESH DIXIT and 2 OTHERS v. STATE OF U.P. — Allahabad High Court (2020-04-22)
M/S MEDIA 24 X 7 v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-03-18)
ARUL MANOHAR ESUBABU v. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. AND 2 OTHERS — Allahabad High Court (2020-03-05)
M/S TUSHAR KUMAR VERMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-03-05)
SHAKEENA BIBI v. UTTAR PRADESH POWER CORPORATION LTD. AND 4 OTHERS — Allahabad High Court (2020-03-05)
ASHWIN THILAKK v. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. AND 2 OTHERS — Allahabad High Court (2020-03-05)
VIDYA SAGAR TIWARI v. STATE OF U.P. and OTHERS — Allahabad High Court (2020-03-05)
RATNESH KUMAR MISHRA v. PASCHIMANCHAL VIDYUT VITTRAN NIGAM LTD. AND 2 OTHERS — Allahabad High Court (2020-03-05)
BRIJBHAN YADAV v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-03-05)
TUSHAR MAHAJAN v. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. AND 2 OTHERS — Allahabad High Court (2020-03-05)