LexRAMESH SINHA,AJAY BHANOT
127 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 127 |
Disposal nature
| Disposed off/Decided on merits | 89 |
| Dismissed on merits | 30 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 5 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- MAMATA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-23)
- VALLABH PANDEY @ VALLABH NATH PANDEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-23)
- FAIZAN AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-23)
- HAFIJ MEHTAB AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-22)
- SHIV JI TIWARI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-07-22)
- SRI KALLU BAKSH v. State of U.P. AND ANOTHER — Allahabad High Court (2020-07-22)
- SHIV KUMAR @ GUDDU AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-22)
- BACHAN SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-22)
- SMT. LATA AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-22)
- CHHOTU @ GIRISH SHARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-22)