RAMESH SINHA,AJAI KUMAR SRIVASTAVA-I

243 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

243

Dismissed on merits/Rejected	127
Disposed off/Decided on merits	58
Dismiss other than merit(DD/Non Prosec./Abated)	29
DISMISSED AS INFRUCTUOUS	20
Allowed/Partly Allowed on merits/Granted	8
Consigned to Record	1

BARSATI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. and ORS. — Allahabad High Court (2022-12-20)
SMT. POOJA SINGH and ORS. v. STATE OF U.P. THRU. PRIN. SECY. HOME and ORS. — Allahabad High Court (2022-12-20)
ANIL SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2022-12-20)
NIRMALA DEVI v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECR. U.P.LKO AND OTHERS — Allahabad High Court (2022-12-20)
MANISH SINGH CHANDEL AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME CIVIL SECRETT. LKO. AND OTHERS — Allahabad High Court (2022-12-20)
SMT.ASHA @ ASHA SINGH and ANR. v. STATE OF U.P.THRU.PRIN.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2022-12-20)
SMT. RAVIYA v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2022-12-20)
MOHD. SHIRAJ ALIAS K.P v. STATE OF U.P THRU. PRIN. SECY. HOME DEPTT. AND OTHERS — Allahabad High Court (2022-12-20)
RAHUL PANDEY v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2022-12-20)
AKBAL HUSAIN v. STATE OF U.P. THRU. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2022-12-20)