LexRAMESH RANGANATHAN,V.V.S.RAO
2,147 recorded High Court judgment(s) · 2008–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 2146 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED NO COSTS | 904 |
| DISPOSED OF NO COSTS | 546 |
| ALLOWED NO COSTS | 391 |
| WITHDRAWN | 141 |
| DISMISSED | 69 |
| DISMISSED AS INFRUCTUOUS | 48 |
| DISMISSED WITH COSTS | 21 |
| ORDERED | 10 |
Recent judgments
- M/s. Sai Tirumala Papers Pvt. Ltd. v. The Commercial Tax Officer — Telangana High Court (2012-03-02)
- Koganti Lakshmi v. Dinesh Reddy — Telangana High Court (2012-02-24)
- M/s.Sri Lakshmi Venkateswara Industries, plot No.3AND20 v. The Commercial Tax officer, Vanasthalipuram Circle — Telangana High Court (2012-02-17)
- The Commissioner of Income Tax, v. I.T.W. Signode India Limited, — Telangana High Court (2012-02-10)
- M/S Royal Park, v. Sri Jayesh Ranjan I.A.S., — Telangana High Court (2011-11-11)
- M/s. SQL Star International Limited v. The Commissioner of Customs, — Telangana High Court (2011-10-27)
- K. Prathap Reddy v. The Government of Andhra Pradesh, — Telangana High Court (2011-09-28)
- M/s. UANMAX Infra Ltd., v. The State of Andhra Pradesh — Telangana High Court (2011-09-28)
- M/s. Shethia Erectors AND Material Handlers Ltd. v. The Government of Andhra Pradesh, represented by its — Telangana High Court (2011-09-28)
- A. Suman Reddy v. The State of Andhra Pradesh — Telangana High Court (2011-09-28)