LexRAMESH RANGANATHAN,U.DURGA PRASAD RAO
673 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 672 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISPOSED OF NO COSTS | 429 |
| DISMISSED AS INFRUCTUOUS | 78 |
| DISMISSED NO COSTS | 69 |
| WITHDRAWN | 64 |
| DISMISSED FOR DEFAULT | 11 |
| ALLOWED NO COSTS | 8 |
| CLOSED NO COSTS | 6 |
| DISMISSED | 3 |
Recent judgments
- PRINCIPAL COMMISSIONER CCE AND ST, HYD v. M/S CHEMTECH ACIDS AND CHEMICALS (P) LTD., MEDAK DIST — Telangana High Court (2018-08-31)
- Shri Gaddam Shiva Yadav v. The Commissioner — Telangana High Court (2018-08-31)
- THE COMMISSIONER OF CUSTOMS v. NOVARTIS HEALTH CARE PVT., LTD., — Telangana High Court (2018-08-31)
- THE COMMISSIONER OF CUSTOMS v. M/S ITC LTD., (PSP DIVISION) — Telangana High Court (2018-08-31)
- THE COMMISSIONER OF CUSTOMS, GUNTUR DIST v. M/S. THE ANDHRA SUGARS LTD., W.G.DIST — Telangana High Court (2018-08-31)
- COMMISSIONER OF CENTRAL TAX, GUNTUR DIST v. M/S EAST COAST ENGINEERING COMPANY LTD., GUNTUR — Telangana High Court (2018-08-31)
- COMMISSIONER OF CUSTOMS v. ANDHRA CEMENTS LIMITED — Telangana High Court (2018-08-31)
- THE COMMISSIONER OF CENTRAL EXCISE, NELLORE DIST v. M/S GEA ENERGY SYSTEM (I) LTD., NELLORE DIST — Telangana High Court (2018-08-31)
- The Commissioner of Central Tax v. M/s.Nosch Labs Private Limited — Telangana High Court (2018-08-31)
- THE COMMR OF CUSTOMS, CEST, GUNTUR v. M/S THE ANDHRA SUGARS LTD., WEST GODAVARI DIST — Telangana High Court (2018-08-31)