RAMESH RANGANATHAN,SHAMEEM AKTHER
1,116 recorded High Court judgment(s) · 2006–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1114 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| DISPOSED OF NO COSTS | 620 |
| DISMISSED NO COSTS | 224 |
| WITHDRAWN | 128 |
| DISMISSED AS INFRUCTUOUS | 73 |
| CLOSED NO COSTS | 24 |
| DISMISSED FOR DEFAULT | 20 |
| ALLOWED NO COSTS | 9 |
| DISMISSED | 5 |
Recent judgments
- MRS RAYEESA BEGUM v. Sri.Janardhan Reddy — Telangana High Court (2018-06-08)
- G.V.V.SATYANARAYANA, W.G.DIST. AND ANOTHER v. RAMASAMY, CHENNAI AND 2 OTHERS — Telangana High Court (2018-06-08)
- VUYYURIF SRINIVAS RAO, W.G.DIST. AND 3 OTHERS v. RAMASAMY, CHENNAI AND 2 OTHERS — Telangana High Court (2018-06-08)
- PALLI RAMA KRISHNA RAO, E.G.DIST. AND 2 OTHERS v. RAMASAMY, CHENNAI AND 2 OTHERS — Telangana High Court (2018-06-08)
- P.ARJUNA RAO, W.G.DIST v. S. RAMASAMY, CHENNI AND 2 OTHERS — Telangana High Court (2018-06-08)
- ADARI NAGA DURGA KISHORE, VISHAKAPATNAM AND 3 OTHERS v. K. VIJAYANAND, HYD AND 3 OTHERS — Telangana High Court (2018-06-08)
- M.G.POWER PROJECTS LIMITED, v. AJAY KUMAR BHALLA, NEW DELHI AND ANOTHER — Telangana High Court (2018-06-08)
- PENDRU PRAVEEN REDDY, KARIMNAGAR DIST. v. ALUGU VARSHINI, KARIMNAGAR DIST. AND 5 OTHERS — Telangana High Court (2017-12-15)
- Khaja Aijazuddin, v. Sri Rajiv Trivedi, IPS, — Telangana High Court (2017-11-17)
- The Commissioner, v. Kolapalli Vani Devi, — Telangana High Court (2017-11-17)
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