RAMESH RANGANATHAN,S.V.BHATT

24 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• Laxmi Sri Residency Apartment Owners Association v. Janardhan Reddy, — Telangana High Court (2017-08-11)
• K .Madhusudan Rao v. Sri Yuva Raj, — Telangana High Court (2017-08-11)
• Dr.K.Prabhavathi, v. Dr.B.Srinivasulu, — Telangana High Court (2017-01-27)
• Kandula Triveni v. A.Babu — Telangana High Court (2017-01-27)
• Shaik Ibrahim v. S.Md. Hussain, — Telangana High Court (2017-01-27)
• Association of Managements of Private Colleges of v. Prof. Santosh Panda, — Telangana High Court (2017-01-27)
• K.Venkata Subba Rao, v. Dr.B.Srinivasulu, — Telangana High Court (2017-01-27)
• Dr.Hameedunnisa Begum, v. Dr.B.Srinivasulu, — Telangana High Court (2017-01-27)
• Chatrathi Janaki Ram Babu, v. A. Krishna Rao — Telangana High Court (2017-01-27)
• Smt Y Mahalakshmi, M.Sc., B.Ed, v. Sri P Ramlu, — Telangana High Court (2016-09-16)