LexRAMESH RANGANATHAN,S.RAVI KUMAR
174 recorded High Court judgment(s) · 2011–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 173 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISPOSED OF NO COSTS | 72 |
| DISMISSED | 19 |
| ALLOWED NO COSTS | 19 |
| DISMISSED NO COSTS | 18 |
| WITHDRAWN | 16 |
| CLOSED NO COSTS | 9 |
| ALLOWED WITH COSTS | 6 |
| PARTLY ALLOWED NO COSTS | 3 |
Recent judgments
- Madireddy Narender Reddy, v. Sri S.K.Joshi, IAS., — Telangana High Court (2016-08-19)
- Kotak Mahindra Bank Limited v. Deccan Chronicle Holdings Limited. — Telangana High Court (2016-08-19)
- Kotak Mahindra Bank Limited v. Deccan Chronicle Holdings Limited, — Telangana High Court (2016-08-19)
- K. Satyanarayana, v. N. Yadagiri, — Telangana High Court (2016-04-28)
- Nakka Raghunandan v. L.Agiru Nagender — Telangana High Court (2016-04-28)
- Mr. Gurcharan Singh Sahney v. Mr. Harpreet Singh Chabbra — Telangana High Court (2016-03-16)
- M/s. Pottem Brothers v. A.PM.D. Corporation Ltd., — Telangana High Court (2016-02-04)
- Sri Priyadarshi Dash v. P.Nageswara Rao — Telangana High Court (2016-02-04)
- M/s. Deccan Chronicle Holdings Limited v. ILANDFS Trust Company Limited — Telangana High Court (2015-12-10)
- M/s. Daicel Chiral Technologies (India) Private Limited, v. The State of Telangana, — Telangana High Court (2015-12-07)