RAMESH RANGANATHAN,P NAVEEN RAO

38 recorded High Court judgment(s) · 2013–2017

Courts

Disposal nature

Recent judgments

• Venkataramana v. Sashi Shushan Kumar, — Telangana High Court (2017-11-03)
• Y. Venkaiah, v. Smt. Sridevi, — Telangana High Court (2017-11-03)
• M. Aziz Jeelani, v. Harish Chandra Reddy, — Telangana High Court (2017-10-27)
• Chitneedi Narayana Murthy, v. Dr.N.Ramesh Kumar, — Telangana High Court (2017-09-15)
• Dr. Eunice Lalnunmawii Chawngthu, v. Mr. Mahinder Reddy, I.P.s., — Telangana High Court (2017-09-15)
• Save Our Urban lakes, v. Sri Raghunandan, I.A.S., — Telangana High Court (2017-09-01)
• Dadibathina Obulreddy, v. Sri.Muthyala Raju, IAS — Telangana High Court (2017-09-01)
• Serupally Upender Reddy v. Rajeeva Sharma — Telangana High Court (2017-09-01)
• Smt. J Latha, v. Sri B Janardhan Reddy, — Telangana High Court (2017-07-21)
• Meer Masthan v. Sri. Adityadas — Telangana High Court (2017-06-30)