RAMESH RANGANATHAN,N. BALAYOGI

63 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• M/s. Dolphin Medical Services Limited v. Tilak Enterprises, a registered firm — Telangana High Court (2018-10-08)
• M/s. Dolphin Medical Services Limited v. Tilak Enterprises, a registered firm, — Telangana High Court (2018-10-08)
• M/s. Meridian Medical Projects Limited v. Tilak Enterprises, a registered firm — Telangana High Court (2018-10-08)
• L. MURALI, GUNTUR DIST. AND ANOTHER v. ANITA PRABHU, CHENNAI AND 4 OTHERS — Telangana High Court (2018-08-24)
• THE DISTRICT COLLECTOR, ELURU AND 2 OTHERS v. ANITHA PRABHU, W.G.DIST. AND ANOTHER — Telangana High Court (2018-08-24)
• Mohammed Azmath Khan v. Mir Liyaqath Ali Khan — Telangana High Court (2018-08-17)
• Syed Sayeed Ahmed v. The State of Telangana — Telangana High Court (2018-08-10)
• THE SPL DY COLLECTOR (LA) SOMASILA PROJECT,UNIT-IV,RAJAMPET v. CHALAMALA SREEDEVI AND 4 OTHERS, NANDALUR (M), KADAPA DISTRICT — Telangana High Court (2018-08-09)
• K.V.S.S.R. GUPTA, W.G. DIST. v. REGISTRAR (ADMN.), HIGH COURT OF JUDICATURE, HYD. AND ANO. — Telangana High Court (2018-08-09)
• Aboobakar Shaik v. M/s.Shriram City Union Finanace Limited — Telangana High Court (2018-08-09)