LexRAMESH RANGANATHAN,M.SEETHARAMA MURTI
20 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 20 |
Disposal nature
| DISMISSED NO COSTS | 7 |
| ALLOWED NO COSTS | 4 |
| DISPOSED OF NO COSTS | 4 |
| DISMISSED | 3 |
| PARTLY ALLOWED NO COSTS | 1 |
| (unspecified) | 1 |
Recent judgments
- M/s. SRI SAI KRISHNA TIMBER DEPOT, v. The Commercial Tax Officer, — Telangana High Court (2015-11-20)
- M/s. S.J. Marketing v. The Dy. Commissioner of Customs, — Telangana High Court (2015-11-20)
- Sri Ganesh Timber Depot and Furniture works, v. The Assistant Commercial Tax Officer, — Telangana High Court (2015-11-19)
- M/s. Trans Agro India Private Limited v. The Commercial Tax Officer — Telangana High Court (2015-11-19)
- M/s.Chowdary Cane Works, v. The State of Andhra Pradesh, — Telangana High Court (2015-11-19)
- M/s. Grundfos Pumps India Private Limited, v. M/s. IVRCL Infrastructure AND Projects Limited, — Telangana High Court (2015-11-19)
- Commissioner of Income Tax-II v. M/S G K Properties Pvt Ltd., — Telangana High Court (2015-11-18)
- Commissioner of Income Tax-[TDS] v. The Executive Engineer — Telangana High Court (2015-11-18)
- Commissioner of Income Tax [TDS] v. The Executive Engineer — Telangana High Court (2015-11-18)
- Commissioner of Income Tax [TDS] v. Greater Hyderabad Municipal Corporation — Telangana High Court (2015-11-18)