RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY

3,356 recorded High Court judgment(s) · 2003–2018

Courts

Telangana High Court	3348
Andhra Pradesh High Court	8

GOPI AND ANR v. THE STATE OF A.P., REP. BY P.P. — Telangana High Court (2018-09-20)
MOTURI SRINIVASA RAO ALIAS SRINIVASU, v. THE STATE OF AP REP BY ITS PP HYD., — Telangana High Court (2018-09-01)
JILLELLAMUDI CHANDRA RAO , CHANDRA v. THE STATE OF ANDHRA PRADESH — Telangana High Court (2018-09-01)
M/S. PROGRESSIVE CONSTRUCTIONS LTD., v. PRL. SECY., COMMERCIAL TAX AND 6 ORS. — Telangana High Court (2017-11-30)
AUTH REP., M/S. PROGRESSIVE CONSTRUCTIONS LTD., HYDERABAD v. PRL SECY, REVENUE(CT)-I DEPT, HYDERABAD AND 8 OTHERS — Telangana High Court (2017-11-30)
Commercial Tax Officer, v. Sri K.Naveen Kumar, — Telangana High Court (2017-08-28)
V V.L.Sujatha v. Sri D.Mahesh Kumar — Telangana High Court (2017-08-24)
M/s. Shreya Granites v. Mr. M. Sudhakar — Telangana High Court (2017-08-17)
Syed Khaja Zaheeruddin v. T. Raju , Rajesh — Telangana High Court (2017-06-09)
M/s. S.C.Johan Products Pvt. Ltd., v. State of Telangana — Telangana High Court (2017-06-01)