LexRAMESH RANGANATHAN,M.S.K.JAISWAL
36 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 35 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISPOSED OF NO COSTS | 22 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISMISSED NO COSTS | 5 |
| WITHDRAWN | 3 |
Recent judgments
- Koteswara Agro Projects v. State of Andhra Pradesh — Telangana High Court (2018-02-02)
- State of Andhra Pradesh v. Kachireddy Priyanka, — Telangana High Court (2018-02-02)
- SK. SIRAJ v. STATE OF ANDHRA PRADESH — Telangana High Court (2018-02-02)
- Kcachireddy Priyanka v. The State of Andhra Pradesh, — Telangana High Court (2018-02-02)
- The State of Andhra Pradesh, v. K. Prabhakar, — Telangana High Court (2018-02-02)
- K.Prabhakar, v. The State of Andhra Pradesh, — Telangana High Court (2018-02-02)
- Mohammed Nizamuddin, v. Mohammed Jafer Hussain, — Telangana High Court (2018-02-01)
- M/s. Dr. Parimala Medical Agencies, v. Asst Commissioner (ST) — Telangana High Court (2018-02-01)
- The General Manager v. stateof ap — Andhra Pradesh High Court (2018-02-01)
- The State of Telangana v. Sri.P.Rajesh — Telangana High Court (2018-02-01)