LexRAMESH RANGANATHAN,M.GANGA RAO
208 recorded High Court judgment(s) · 2011–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 207 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISPOSED OF NO COSTS | 90 |
| WITHDRAWN | 36 |
| DISMISSED NO COSTS | 27 |
| DISMISSED | 15 |
| CLOSED NO COSTS | 12 |
| DISMISSED AS NOT PRESSED | 11 |
| DISMISSED AS INFRUCTUOUS | 7 |
| ALLOWED NO COSTS | 7 |
Recent judgments
- PRINCIPAL COMMISSIONER OF INCOME TAX-2 v. TRENDY WORKS TECHNOLOGIES PVT., LTD., — Telangana High Court (2018-08-24)
- Pr. COMISSIONER OF INCOME TAX v. M/s India Leaf Spring Manufracturing company pvt.ltd — Telangana High Court (2018-08-24)
- Pr.Commissioner of Income Tax-2 v. M/S.Keerthi Estates Pvt Ltd., — Telangana High Court (2018-08-24)
- PRL COMMR OF INCOME TAX-2, HYDERABAD v. M/S ICS TECHNOLOGY SERVICES PVT LTD., HYDERABAD — Telangana High Court (2018-08-24)
- COMMISSIONER OF INCOME TAX-II v. M/S KARVY CONSULTANTS PVT LTD., — Telangana High Court (2018-08-24)
- PRL COMM OF INCOME TAX-2, HYDERABAD v. M/S NUZIVIDU SWATHI COASTAL CONSORTIUM, HYDERABAD — Telangana High Court (2018-08-24)
- M/s. GMR Poultries, v. Canara Bank — Telangana High Court (2018-08-24)
- PRINCIPAL COMMISIONER OF INCOME TAX-3 v. M/S.SCL INFRATECH LIMITED, — Telangana High Court (2018-08-24)
- Director of Income Tax (International Taxation) v. K.V. Ranga Reddy — Telangana High Court (2018-08-24)
- COMMISSIONER OF INCOME TAX-II v. M/S HELLOSOFT INDIA PRIVATE LTD., — Telangana High Court (2018-08-24)