LexRAMESH RANGANATHAN,L.NARASIMHA REDDY
54 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 54 |
Disposal nature
| (unspecified) | 22 |
| DISPOSED OF NO COSTS | 13 |
| DISMISSED | 8 |
| CLOSED NO COSTS | 4 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED NO COSTS | 2 |
| ALLOWED NO COSTS | 2 |
| WITHDRAWN | 1 |
Recent judgments
- T. Ramachandar v. The Chief Postmaster General — Telangana High Court (2008-10-31)
- M/s.Singareni STeels (P) Ltd., a company registered under v. The Government of Andhra Pradesh, rep. by its — Telangana High Court (2008-06-27)
- Bharati Airtel Ltd., Splendid Towers, Begumpet, v. Appellate Deputy Commissioner (CT) — Telangana High Court (2008-06-06)
- Palakonda Sasikala Roopadevi v. The State of Andhra Pradesh, — Telangana High Court (2008-06-02)
- Pogakula Lakshmi Reddy S/o. Rami Reddy v. The Special Dy. Collector (LAO) SRBC, — Telangana High Court (2008-05-28)
- M/s Ingersoll Rand(India)Ltd., v. Commercial Tax Officer, — Telangana High Court (2008-05-28)
- Smt. Nirmala Kale, v. The Director General of Police, Andhra Pradesh, — Telangana High Court (2008-05-28)
- M/s. Tata Steel Ltd. v. The Asst. Commissioner (CT) (LTU), — Telangana High Court (2008-05-28)
- M/s. S.C. Johnson Products Private Limited, v. The Commercial Tax Officer, — Telangana High Court (2008-05-28)
- K. Daraiah, S/o. Rosaiah, R/o. Thaticherla Village, v. The Station House Officer, Giddalur, Giddalur Police — Telangana High Court (2008-05-28)